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[Cites 0, Cited by 0] [Section 18A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18A(b) in The M.P. Factories Rules, 1962

(b)he must have-
(i)had a good general education up to the Intermediate Standard of recognised University;
(ii)secured a degree, or diploma equivalent to a degree of a recognised University, in any branch of Engineering Technology or Medicine and preferably with practical experience of at least two years in a workshop or a manufacturing concern of a good standing and in the case of Medical Inspector an experience of at least 2 years in a public hospital or factory medical department or alternatively a diploma in Industrial Medicine.