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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)All planks intended to be used for staging shall -
(a)be carefully examined before being taken into use ; and
(b)be re-examined before they are used again after the stages have been dismantled, by a person qualified to detect faults in timber.