Section 3(1)(b) in The Haryana Ministers Allowances Rules, 1972

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State of Haryana - Subsection

Section 3(1)(b) in The Haryana Ministers Allowances Rules, 1972

(b)actual expenses of the transport of -

(i)his personal servants up to a maximum member of six; and

(ii)all luggage for which he vouches as his personal effects including stores taken for consumption on tour; and