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[Cites 0, Cited by 0] [Section 743] [Entire Act]

State of Rajasthan - Subsection

Section 743(b) in Rules of the High Court of Judicature for Rajasthan, 1952

(b)Appeal against acquittal. - The Official Liquidator may appeal to the High Court against any order of acquittal on any ground of appeal which involves a matter of law only.