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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(a) in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)

(a)where their fathers, mothers, sons, daughters, wives of the children, husbands, or wives of any of these are concerned; or