Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 20 in Bhavnagar University (Amendment) Act, 1987 20. Amendment of Guj. 39 of 1985.- In the Saurashtra University Act, 1965, in the Schedule, entry 2 shall deleted (Guj. 39 of 1985).
