Section 34(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(5)All the supporting documents along with the application form properly filled in respect of all particulars under a cover letter/forwarding letter to the Licensing Authority shall be submitted in any effective manner and the clinical establishment shall ensure that the Licensing Authority always has up-to-date information on their establishments and it shall convey any changes in the particulars already submitted in the application form forthwith.
