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Gujarat High Court

Remeshchandra Bhogilal Patel vs State Of Gujarat & 2 on 6 March, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                     C/CA/3165/2017                                                ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 3165 of 2017

                In MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 338 of 2017
                      In SPECIAL CIVIL APPLICATION NO. 1641 of 2012

                                                 With
                 MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 338 of 2017
                                                   In
                        SPECIAL CIVIL APPLICATION NO. 1641 of 2012
         ==========================================================
                      REMESHCHANDRA BHOGILAL PATEL....Applicant(s)
                                       Versus
                         STATE OF GUJARAT & 2....Respondent(s)
         ==========================================================
         Appearance:
         MRS VD NANAVATI, ADVOCATE for the Applicant(s) No. 1
         ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                          Date : 06/03/2017


                                           ORAL ORDER

None is present for the applicant when the matter is called out. Put up after four weeks.

(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Mar 07 01:44:45 IST 2017