Gujarat High Court
Remeshchandra Bhogilal Patel vs State Of Gujarat & 2 on 6 March, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CA/3165/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 3165 of 2017
In MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 338 of 2017
In SPECIAL CIVIL APPLICATION NO. 1641 of 2012
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 338 of 2017
In
SPECIAL CIVIL APPLICATION NO. 1641 of 2012
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REMESHCHANDRA BHOGILAL PATEL....Applicant(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
MRS VD NANAVATI, ADVOCATE for the Applicant(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 06/03/2017
ORAL ORDER
None is present for the applicant when the matter is called out. Put up after four weeks.
(BELA M. TRIVEDI, J.) Amar Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Mar 07 01:44:45 IST 2017