Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 103 in The Maharashtra Municipal Corporations Act, 1949 103. Reductions or transfers. - Reductions in and transfers from one budget head to another or within a budget head shall he made in accordance with the rules.
