Delhi High Court - Orders
Brandavan Food Products vs Indian Railway Catering And Tourism ... on 26 September, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~45 to 51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 377/2023 & I.A. 23137/2023
BRANDAVAN FOOD PRODUCTS .....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through: Mr. Sandeep Kumar Mahapatra,
CGSC with Mr. Tribhuvan, Advocate
for Respondent Nos.2 & 3.
+ O.M.P.(I) (COMM.) 378/2023 & I.A. 23139/2023
(46) BRANDAVAN FOOD PRODUCTS .....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through: Mr. Sandeep Kumar Mahapatra,
CGSC with Mr. Tribhuvan, Advocate
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2024 at 01:34:26
for Respondent Nos.2 & 3
+ O.M.P.(I) (COMM.) 379/2023 & I.A. 23141/2023
(47) M/S SATYAM CATERERS PVT. LTD. .....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through: Ms. Avshreya Pratap Singh Rudy,
Advocate.
+ O.M.P.(I) (COMM.) 380/2023 & I.A. 23143/2023
(48) M/S ROOP CATERERS .....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through: Mr. Avnish Kumar Singh, SPC with
Mr. Kapil Dev Yadav, GP and Mr.
Shivam Dwivedi, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2024 at 01:34:26
Mr. Vedansh Anand, GP, Mr.
Saumyadip Chakraborty and Mr.
Sachin Saraswat, Advocates.
+ O.M.P.(I) (COMM.) 381/2023 & I.A. 23145/2023
(49) M/S R.K. ASSOCIATES AND HOTELIERS PVT. LTD.
.....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through: Mr. Rajnish Kumar Gaind, SPC for
Respondent No.2
Mr. Vedansh Anand, GP, Mr.
Saumyadip Chakraborty and Mr.
Sachin Saraswat, Advocates.
+ O.M.P.(I) (COMM.) 382/2023 & I.A. 23147/2023
(50) M/S R.K. ASSOCIATES AND HOTELIERS PVT. LTD.
.....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/09/2024 at 01:34:27
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through: Mr. Rajnish Kumar Gaind, SPC for
Respondent No.2
Mr. Vedansh Anand, GP, Mr.
Saumyadip Chakraborty and Mr.
Sachin Saraswat, Advocates.
+ O.M.P.(I) (COMM.) 385/2023 & I.A. 23425/2023
(51) BRANDAVAN FOOD PRODUCTS .....Petitioner
Through: Mr. Parag Tripathi, Sr. Advocate with
Mr. Rajat Aneja, Mr. Jasmeet Singh,
Mr. Mahinder Singh Hura, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Vijay Sharma Adv,
Mr. Pranav Menon, Mr. Saurav, Mr.
Nikhil Pratap and Mr. Aditya Sharma,
Advocates.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LIMITED (IRCTC) & ORS. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 26.09.2024 It is already 05:00 PM.
List on 17.01.2025.
Interim Orders to Continue.
SUBRAMONIUM PRASAD, J SEPTEMBER 26, 2024 Rahul This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2024 at 01:34:27