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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(4) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(4)When a case is referred to the Division Bench or Full Bench as the case may be, the parties concerned shall be required to provide additional number of copies of necessary documents for the use of all Members in the Bench.