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State of Madhya Pradesh - Section

Section 26 in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

26. Repeal.

- The Madhya Pradesh Adhivakta Kalyan Nidhi Adhyadesh, 1981 (No. 14 of 1981) is hereby repealed.Notification[Notification F. No. 17(E)-3-2001-296-XXI-B (II) dated 31st January, 2001] [Published in M.P. Rajpatra, Part I dated 9th February, 2001 page 690.]. - In exercise of the powers conferred by item (XII) of sub-section (3) of Section 4 of the Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982 (No. 9 of 1982), the State Government, hereby nominate, Shri Sunderlal Tiwari, Member of Parliament, Rewa and Shri Dhulsingh Yadav, Member of Legislative Assembly, Narsinghgarh, as a member of Madhya Pradesh Advocates Welfare Fund Committee.