Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Andhra Pradesh - Subsection Section 33(8) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998 (8)The fund shall not be used for the purposes other than that specified in the Act or in the rules or entrusted to the Committee by the Government.
