Section 3(2)(xiii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000

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Union of India - Subsection

Section 3(2)(xiii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000

(xiii)"Treatment" means the use of all facilities in various faculties of medical science available in hospitals as per sub-regulation(ii) above, and includes:-

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Union of India - Subsection

Section 3(2)(xiii) in The Kandla Port Trust Employees (Medical Attendance) Regulations, 2000