Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 59] [Entire Act] NCT Delhi - Subsection Section 59(4) in The Delhi Excise Act, 2009 (4)Where the Deputy Commissioner, after passing an order of confiscation under subsection
