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State of Kerala - Section

Section 34 in Kerala Tax on Paper Lotteries Act, 2005

34. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may by order do anything not inconsistent with such provisions, which appear to them necessary for the purpose of removing the difficulty:Provided that no order shall be made after the expiry of two years from the commencement of this Act.