Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(9)] [Section 59] [Entire Act] Union of India - Subsection Section 59(9)(vi) in The Arms Rules, 2016 (vi)Date of completion of firearm if gun-barrel or completed firearm has been proved;