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State of Madhya Pradesh - Section

Section 104 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

104. Penalty for not giving information or giving false information.

- Any person required by this Act or the rules made thereunder or notice or other proceedings issued thereunder to furnish any information omits to furnish such information or knowingly furnishing wrong information shall, on conviction be punished with a fine which may extend to two hundred fifty rupees.