Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357A] [Entire Act] State of Jharkhand - Subsection Section 357A(2) in Bihar Education Code, 1961 (2)The District Officer may depute the Sadar Sub-divisional Officer or a Senior Deputy Magistrate to attend a meeting of the committee when he is on tour himself.(G.O. no. 719-E. T., dated the 22nd November 1916.)