Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(q) in Orissa Universities Act, 1989 (q)The expressions Vishavidyalaya, Kuladhipati, Kulapati, Adhishad, Sansad, Bidya Parishad, Kulsachib,Bittadhikari, Pariksha Niyantraka, Upakulasachib, Sahayak Kulasachib, Mahavidyalaya, Pracharya, Upacharya, Pradhyapaka, Shikshaka and Acharya in relation to Shree Jagannath Sanskrit Vishvavidyalaya shall respectively mean University, Chancellor, Vice-Chancellor, Syndicate, Senate, Academic Council, Registrar, Comptroller of Finance, Controller of Examinations, Deputy Registrar, Assistant Registrar, College, Professor, Reader, Lecturer, Instructor and Graduate.
