Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(3) in Rules Framed by Board of Revenue under section 90 (3)fons'kh 'kjkc (la'kksf/kr lq"ko rFkk fod`r lfgr) ds ifjogu rFkk fu;kZr ds laca/k esa vf/klwpuk la[;k 471] ,Q0] fnukad 15 tuojh] 1919 ds v/khu ljdkj }kjk fufeZr fu;eksa ds izko/kku vko';d la'kks/kuksa ds lkFk ykxw gksaxs] rFkk
