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State of Punjab - Section

Section 269 in Punjab Jail Manual, 1996

269. Warders to have a particular charge assigned to them.

- Each warder shall have a particular duty assigned to him by the Superintendent or Deputy Superintendent, such as charge of a ward, or set of wards, a work-shop or set of workshops, or gang of prisoners either inside or outside the jail. The posts and duties of warders shall be frequently changed so as to prevent them forming relations with any of the prisoners.