Section 64(5)(b) in Himachal Pradesh Waqf Rules, 2016

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State of Himachal Pradesh - Subsection

Section 64(5)(b) in Himachal Pradesh Waqf Rules, 2016

(b)where doors and windows have not been fixed to any erection or work of waqf premises or where the erection of work on waqf premises is of such a nature that it cannot be encircled with rope, wire or wire mesh, in that case such erection or work of waqf premises shall be covered by wooden planks, iron or cement sheets and office seal affixed in a manner that no person can enter into or upon the erection or work of waqf premises without tampering with the office seal; and

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State of Himachal Pradesh - Subsection

Section 64(5)(b) in Himachal Pradesh Waqf Rules, 2016