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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3)(e) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(e)To sanction administrative approval and expenditure in connection with study tour, exposure visit etc. within the state, country or abroad;