Punjab-Haryana High Court
Rashmi Gera vs State Of Haryana And Others on 22 July, 2019
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
CWP No.19351 of 2019 (O&M)
Date of Decision.22.07.2019
Rashmi Gera ...Petitioner
Vs
State of Haryana and others ..Respondents
CORAM:HON'BLE MR. JUSTICE AMIT RAWAL
Present: Mr. Bhupinder Malik, Advocate
for petitioner(s).
Ms. Shruti Jain Goyal, DAG, Haryana.
-.-
AMIT RAWAL J. (ORAL)
For detailed order, see order passed in CWP No.16931 of 2019 of even date.
(AMIT RAWAL) JUDGE July 22, 2019 Pankaj* Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 25-08-2019 08:29:41 :::