Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] Union of India - Subsection Section 100(6) in The Oil Mines Regulations, 2017 (6)A fire officer shall once in every three months examine every fire extinguisher and discharge and refill it as often as may be necessary to ensure that it is in proper working order.