Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Bihar - Subsection Section 114(1) in The Bihar State Housing Board Act, 1982 (1)The Government may be notification in the Official Gazette and subject to the condition of previous publication, make Rules for carrying into effect the provisions of this Act.
