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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(1)To be eligible for promotion to the post as specified in Appendix B, a person holding the post as specified in Appendix A shall be required to pass the higher level departmental examination within three chances and within a period of three years from the date of his completing three years' service after his regular appointment in the cadre, unless be has passed the relevant examination under the old rules or he has been exempted from passing such examination.