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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Mizoram - Subsection

Section 89(4) in Mizoram Cooperative Societies Act, 2006

(4)A brief summary containing achievements and non-achievements made by in the whole of state, strength and weakness of different type, class and category of co-operatives, policy changes or prescription introduced by the government and or Registrar, and proposed plan of action for the ensuing financial year.