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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(7) in Punjab State Human Rights Commission (Annual Statement of Accounts) Rules, 2004

(7)The State Commission shall within a period of thirty days from the receipt of the Audit report, rectify any defect or irregularity as pointed out therein by the Audit Officer and send the report to the State Government.