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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1) in The M.P. State Dental Council Rules, 1969

(1)Every meeting of the Council shall be presided over by the President, or if he is absent, by the Vice President, or if both the President and the Vice-President are absent, by a Chairman to be elected by the members present, from among themselves.