Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

State of West Bengal - Subsection

Section 178(1)(b) in The Asansol Municipal Corporation Act, 1990.

(b)upon any site or in any position in Asansol which has not been approved in writing by the Chief Executive Officer, or