Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(a) in Tamil Nadu Home Guard Rules, 1963 (a)An allowance at the rate of Rs. 5 (Rupees five only) per day for the initial training for thirty days and for four callouts in a calendar month, either for duty or for training.
