Section 7 in The Bihar and Orissa Medical Act, 1916
7. Publication of names of members.
- The name of every member elected or nominated under [sub-section (1) of Section 4 or under] [Substituted for the words and figure 'Section 4 or' by Bihar Act 16 of 1947.] Section 5 shall be published by the [State] [Substituted by the A.L.O. for the words 'Provincial'.] Government in the [Official Gazette] [Substituted by the A.L.O. for 'Bihar and Orissa Gazette'.].
