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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(m) in Jawaharlal Nehru Technological Universities Act, 2008

(m)the conditions for residence of students of the University in the halls and hostels and the levy of fees and other charges for such residence;