Madhya Pradesh High Court
Smt. Kalpana Soni vs The State Of Madhya Pradesh on 3 October, 2023
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 43591 of 2023 (SMT. KALPANA SONI Vs THE STATE OF MADHYA PRADESH) Dated : 03-10-2023 Shri Shekhar Pandey - Advocate for the applicant.
Shri G. S. Thakur - Government Advocate for the State.
Case diary is available. Learned counsel for the applicant prays for and is granted adjournment. List the case in the next week.
(ANURADHA SHUKLA) JUDGE ps Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.10.04 14:57:17 +05'30' Adobe Reader version: 11.0.8