Central Administrative Tribunal - Delhi
Udai Vir Singh Rathi vs Union Of India on 23 August, 2010
Central Administrative Tribunal Principal Bench OA No.2768/2010 New Delhi, this the 23rd day of August, 2010 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman (A) Udai Vir Singh Rathi S/o Late Sh.Kaley Singh R/o B-5/112, Safderjung Enclave, New Delhi. Applicant (By Advocate: Mr. Arun Bhardwaj) Versus 1. Union of India Through the Additional Secretary (UT) Ministry of Home Affairs, Government of India, North Block, New Delhi. 2. Delhi Police Through the Commissioner of Police, Police Headquarters, IP Estate, ITO, New Delhi. Respondents ORDER (ORAL) Justice V.K. Bali, Chairman:
After arguing at some length, Mr. Bhardwaj, counsel representing the applicant, seeks permission to withdraw this Original Application. We order accordingly.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh