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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

NCT Delhi - Subsection

Section 113(1)(f) in The Delhi Municipal Corporation Act, 1957

(f)[ a tax on buildings payable along with the application for sanction of the building plan.] [Substituted by Delhi Act 7 of 2004, section 3, for "clause (f)" (w.e.f. 13-1-2012)]