Section 18 in The U.P. Government Estates Thekedari Abolition Rules, 1960
18. [Section 16].
- After the compensation statement has become final, the Collector shall make entries in the register in G.E.T.A. Form 19 and fix a date on which the lessee shall be called to receive the amount of compensation payable to him, notice for which shall be sent in G.E.T.A. Form 20.
