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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Tamilnadu - Subsection

Section 245(1)(c) in Tamil Nadu Panchayats Act, 1994

(c)fails to comply with any directions lawfully given to him, or any requisition lawfully made upon him under or in pursuance of any of the said provisions,