Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(b) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000 (b)by leaning it at his last known place of business or residence if such person or employer or manager or agent is not available; or
