Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 41 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

41. Consideration of estimates by the Senate.

- The Senate shall consider every estimate laid before it under sub-section (3) of section 40 and shall sanction the same, either without alteration or with such alterations as it may think fit.