Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in The Trade Marks Rules, 2017

(2)The Registrar may limit the number of applications for expedited processing of trademark applications by publishing the same in the trademarks Journal.