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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(7) in The Nathdwara Temple Rules, 1973

(7)All decisions of the committees shall be conveyed to the Board. The Board may suspend the execution of any resolution or decision of the Executive Committee or any ad-hoc committee or prohibit the doing of any act in pursuance of such decisions and may from time to time give direction to such committees.