Supreme Court - Daily Orders
Meena Bhaskar vs C. Girija . on 26 April, 2017
ITEM NO.19 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 11471/2015
MEENA BHASKAR Petitioner(s)
VERSUS
C. GIRIJA AND ORS. Respondent(s)
(with interim relief and office report)
Date : 26/04/2017 This petition was called on for hearing today.
For Petitioner(s) Ms. Shriya Raj Chauhan,Adv.
Mr. K. B. Sounder Rajan,Adv.
For Respondent(s) Ms. Ayiala Imti,Adv.
Mr. Amit Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Despite opportunity, fresh steps have not been taken for service on respondent No. 9. Last and final opportunity is granted to take fresh steps within two weeks' time for service on respondent No. 9. Notice be issued thereafter.
List again on 19th of July, 2017.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.29 11:30:55 IST Reason: