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Supreme Court - Daily Orders

Meena Bhaskar vs C. Girija . on 26 April, 2017

     ITEM NO.19                           REGISTRAR COURT. 1                     SECTION XIA

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C) No(s).                         11471/2015

     MEENA BHASKAR                                                              Petitioner(s)

                                                        VERSUS

     C. GIRIJA AND ORS.                                                         Respondent(s)

     (with interim relief and office report)


     Date : 26/04/2017 This petition was called on for hearing today.


     For Petitioner(s)                    Ms. Shriya Raj Chauhan,Adv.
                                          Mr. K. B. Sounder Rajan,Adv.


     For Respondent(s)                    Ms. Ayiala Imti,Adv.
                                          Mr. Amit Sharma,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite opportunity, fresh steps have not been taken for service on respondent No. 9. Last and final opportunity is granted to take fresh steps within two weeks' time for service on respondent No. 9. Notice be issued thereafter.

List again on 19th of July, 2017.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.29 11:30:55 IST Reason: