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State of Odisha - Section

Section 17 in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

17. Validity of this order.

- This order shall remain in force continuously with the validity of the central order issued under No.SO-400 (E), dated 28.02.2008 in respect of wheat and pulses and central order No.SO.823(E), dated 7th April 2008 in respect of edible oils, edible oilseeds and rice.