Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Andhra Pradesh - Subsection

Section 148(2)(a) in Andhra Pradesh Capital Region Development Authority Act, 2014

(a)The Capital Region Development Authority constituted under the Act shall also be Authority for the periphery area; and