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[Cites 0, Cited by 0] [Section 76A] [Entire Act]

State of Haryana - Subsection

Section 76A(b) in Haryana Co-operative Societies Rules, 1989

(b)The sick society shall hand over the vacant possession of the entire premises including entire machinery, furniture and fixture, land and building, stock, raw material, finished goods etc. on a specific date as may be mutually agreed upon.