Himachal Pradesh High Court
Sher Singh vs . Hpscardb Ltd & Anr on 1 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Sher Singh Vs. HPSCARDB Ltd & anr CWP No. 6045 of 2022 1.9.2022 Present: Mr. Aashish Kumar, Advocate, for the .
petitioner.
Ms. Shivani Vardhan, Advocate vice Mr. Narender Singh Thakur, Advocate, for respondents.
CWP No. 6045 of 2022 and CMP No. 12074 of 2022 Learned counsel for the petitioner states that his client is ready to pay the entire amount alongwith interest. His statement is taken on record.
In these circumstances, issue notice. Ms. Shivani Vardhan, Advocate vice counsel appears and waives service of notice on behalf of respondents. She prays for and is granted two weeks' time to file reply/instructions. List on 15.9.2022.
CMP No. 12075 of 2022The application stands disposed of with a direction that the petitioner shall file English translation of Annexures P1 and P2 annexed with the writ petition within two weeks. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 1, 2022 (kalpana) ::: Downloaded on - 01/09/2022 20:14:42 :::CIS