Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 75 in Mising Autonomous Council Act, 1995 75. Interpretation. - If any question arises as to the interpretation of this Act of the Rules made there under, the same shall be referred to the Government whose decision therein shall be final.
